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Union of India - Section

Section 99 in The Sikh Gurdwaras Act, 1925

99. Notice of meeting.

- A meeting of a committee shall be called by the president by seven days' notice in writing, provided that if the office of president is vacant, the vice-president shall, and if the office of vice-president is also vacant, any two members of a committee may, by giving reasonable notice to the other members, convene a meeting [* * *] [Omitted by Punjab Act No. 1 of 1959, Section 31.].