Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 310] [Entire Act] State of West Bengal - Subsection Section 310(1) in West Bengal Municipal Act, 1993 (1)Every person who intends to construct, reconstruct or alter a private road shall send to the Board of Councilors an application for permission to execute the work.
