Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Andhra Pradesh - Subsection Section 21(k) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012 (k)The Nursery register shall be preserved by the Nurseryman for at-least five years after the date of conclusion of the transaction.
