Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 388] [Entire Act] State of Tamilnadu - Subsection Section 388(b) in The Coimbatore City Municipal Corporation Act, 1981 (b)fixing the days and the hours on and during which any market, bazaar or slaughterhouse may be held or kept for use;
