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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(v) in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006

(v)Authority has also noted the fact that as of now all operators have dimensioned their IN resources as per their own requirements and subscribers base. Once it is opened for interconnection with other operators there may be requirement of more signalling links and other resources like enhancement of Intelligent Peripherals etc. In fact, requirement of signalling will increase substantially as many IN services rely more on signalling network i.e. tele-voting etc. There may also be some legacy switches in the incumbent's network which may require extensive up-gradation in hardware and software.