Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 3(4)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4)(j) in The All India Council For Technical Education Act, 1987

(j)two members of Parliament of whom one shall be elected by the House of the People and one by the Council of States;