Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 30 in Calcutta High Court Contempt of Courts Rules, 1975

30.

All affidavits shall be drawn tip in paragraphs numbered consecutively and shall be type-written, transcribed and verified in the same manner as a petition. The annexures shall be in the same Form as a petition and consecutively paginated.