Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Odisha - Section Section 18 in The Orissa Saw Mills and Saw Pits (Control) Act, 1991 18. Jurisdiction of Court. - No Court inferior to that of a Judicial Magistrate of the first class shall try any offence punishable under this Act.
