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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 15(1) in Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018

(1)State Authority shall prepare its annual report, giving a full account of its activities during the previous financial year and forward a copy thereof to the Government in such form and at such time, for each financial year, as may be prescribed.