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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Andhra Pradesh - Subsection

Section 24(v) in Statutes of the National Institute of Technology, Andhra Pradesh, 2017

(v)The employees of the Institute shall be governed by the Central Civil Services (Conduct) Rules, 1964 and the Central Civil Services (Classification, Control and Appeal) Rules, 1965 as mentioned in Statute 25.