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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of West Bengal - Subsection

Section 27(l) in New Town Kolkata Planning Area (Building) Rules, 2014

(l)the actual area used for covered car parking space and area of basement used for car parking only in accordance with Table : XVI of Sub-Rule-(A)(1) of Rule- 30, subject to a maximum permissible limit for one car parking space of 25.00 Sq.M. for ground floor and 35.00 Sq.M. other than ground floor inclusive of all circulation spaces and ramps.;