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[Cites 0, Cited by 72] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4) in The Arms Act, 1959

(4)The provisions of sub-sections (2) to (6) (both inclusive) of section 21 shall apply in relation to any deposit of firearms under the proviso to sub-section (2) as they apply in relation to the deposit of any arm or ammunition under sub-section (1) of that section.]