Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] Bombay Presidency - Subsection Section 80(4) in The Bombay Provincial Municipal Corporations Act, 1949 (4)The formal inquiry referred to in this section shall be conducted in accordance with the provisions of the aforesaid Code.
