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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Odisha - Subsection

Section 84(2)(d) in The Orissa Forest Act, 1972

(d)to assist any Forest Officer or Police Officer demanding his aid in preventing the commission in such forest or any forest offence, or when there is reason to believe that any such offence has been committed in such forest, in discovering and arresting the offender;