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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(1) in Tamil Nadu Handloom and Handloom Silk Weaving Workers Social Security and Welfare Scheme, 2006

(1)The Secretary or any other Officer authorised in this behalf by the Board, shall on an application from a registered manual worker, sanction a sum of [Rs. 3,000/- (Rupees three thousand only) for men and Rs. 5,000/-Rupees five thousand only) for women, as assistance to meet the marriage expenses of the registered manual worker or of the son or daughter of the registered manual worker, as the case may be] [Substituted for 'Rs. 2.000 (Rupees two thousand only) as assistance to meet the marriage expenses of the applicant or his son or daughter' by Notification No. II(2)/LE/90(m-42)/2011 vide G.O. Ms. No. 39, dated 28.02.2011, published dated 01.03.2011.].