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Supreme Court - Daily Orders

Navneet Kaur Harbhajansing Kundles @ ... vs The State Of Maharashtra on 18 April, 2023

Bench: Dinesh Maheshwari, Sanjay Kumar

                                                 1

     ITEM NO.32                         COURT NO.6                 SECTION IX

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No(s).    7776-7778/2021

     (Arising out of impugned final judgment and order dated 08-06-2021
     in WP No. 3370/2018 08-06-2021 in WP No. 2675/2019 08-06-2021 in
     WPL No. 9426/2020 passed by the High Court Of Judicature At Bombay)

     NAVNEET KAUR HARBHAJANSING KUNDLES @
     NAVNEET KAUR RAVI RANA                                            Petitioner(s)

                                                VERSUS

     THE STATE OF MAHARASHTRA & ORS.                                Respondent(s)

     (IA No. 69465/2021 - APPLICATION FOR PERMISSION, IA No. 125266/2021
     - APPLICATION FOR PERMISSION, IA No. 68982/2021 - EXEMPTION FROM
     FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 80927/2021 - EXEMPTION
     FROM FILING O.T., IA No. 125269/2021 - EXEMPTION FROM FILING O.T.,
     IA No. 182717/2022 – INTERVENTION/IMPLEADMENT AND           IA No.
     87006/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
     ANNEXURES)

     Date : 18-04-2023 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE DINESH MAHESHWARI
                         HON'BLE MR. JUSTICE SANJAY KUMAR

     For Petitioner(s)            Mr. Dhruv Mehta, Sr. Adv.
                                  Mr. Mahesh Agarwal, Adv.
                                  Mr. Rishi Agrawala, Adv.
                                  Mr. Anshuman Srivastava, Adv.
                                  Ms. Kajal Dalal, Adv.
                                  Ms. Kamakshi Sehgal, Adv.
                                  Mr. Rajesh Kumar, Adv.
                                  Mr. E. C. Agrawala, AOR

     For Respondent(s)             Mr. Sudhanshu S. Choudhari, AOR

                                  Mr. Siddharth Dharmadhikari, Adv.
                                  Mr. Aaditya Aniruddha Pande, AOR
                                  Mr. Bharat Bagla, Adv.
Signature Not Verified
                                  Ms. Yamini Singh, Adv.
                                  Ms. Shreya Saxena, Adv.
Digitally signed by
Neetu Khajuria
Date: 2023.04.19
10:58:00 IST
Reason:                           Mr. Sourav Singh, Adv.

                                  Mr. Shadan Farasat, AOR
                                  Mr. Aman Naqvi, Adv.
                          2

            Mr. Shourya Dasgupta, Adv.
            Ms. Hrishika Jain, Adv.
            Ms. Natasha Maheshwari, Adv.
            Ms. Mreganka Kukreja, Adv.

            Mr. Praveen Arya, Adv.
            Mr. Nachiketa Vajpayee, Adv.
            Ms. Divyangna Malik, Adv.
            Mr. Vishnu Shankar M, Adv.
            Ms. Athira G. Nair, Adv.
            Mr. Sriram P., Adv.
            M/S. Lawfic, AOR

            Mr. Ravindra Keshavrao Adsure, AOR
            Mr. Ajit Babanrao Kale, Adv.
            Ms. Sakshi Ajit Kale, Adv.
            Mr. Yash Prashant Sonavane, Adv.
            Mr. Rohan Darade, Adv.
            Mr. Lav Mishra, Adv.

 UPON hearing the counsel the Court made the following
                      O R D E R

Request for adjournment is made on behalf of both the learned counsel appearing for the parties.

List the matters in the month of July, 2023. (NEETU KHAJURIA) (RANJANA SHAILEY) ASTT. REGISTRAR-cum-PS COURT MASTER