Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Antrix Corporation Limited vs Assistant Commissioner Of Commercial ... on 26 July, 2019

Bench: Chief Justice, Deepak Gupta

     ITEM NO.2                                     COURT NO.1                   SECTION IV-A

                                     S U P R E M E C O U R T O F      I N D I A
                                             RECORD OF PROCEEDINGS
             Petition for Special Leave to Appeal (C)                Nos. 11838-11841/2009
     (Arising out of impugned final judgment and order dated 24-04-2009
     in WA Nos. 882/2009, 883/2009, 884/2009 and 885/2009 passed by the
     High Court Of Karnataka At Bengaluru)

     ANTRIX CORPORATION LIMITED                                                 Petitioner
                                     VERSUS
     ASSISTANT COMMISSIONER OF COMMERCIAL TAXES & ORS.                          Respondents

     (FOR EARLY HEARING)

     WITH
     I.A. NO.47456/2019 in C.A. No. 4973/2017 (XVII)
     (FOR EARLY HEARING)

     Date : 26-07-2019 This matter was called on for hearing today.

     CORAM :                HON'BLE THE CHIEF JUSTICE
                            HON'BLE MR. JUSTICE DEEPAK GUPTA

     For Petitioner                      Mr. M.L. Varma, Sr. Adv.
                                         Mr. Sidhartha Das, Adv.
                                         Ms. Tatini Basu, AOR

                                         Mr.   V. Lakshmikumaran, Adv.
                                         Ms.   Charanya Lakshmi Kumaran, Adv.
                                         Mr.   Aaditya Bhattacharya, Adv.
                                         Mr.   Vikas Singh Jangra, AOR
     For Respondents
                                         Ms. Shirin Khajuria, Adv.
                                         Mr. Piyush Beriwal, Adv.
                                         Mr. B. Krishna Prasad, AOR

                                         Mr. Joseph Aristotle S., AOR
                                         Mrs. Priya Aristotle, Adv.
                                         Mr. Rijuk Sarkar, Adv.

                              UPON hearing the counsel the Court made the following
                                                O R D E R

I.A. NO.47456/2019 in C.A. No. 4973/2017 Early hearing of the appeal is refused at this Signature Not Verified Digitally signed by stage.

The application is accordingly dismissed.

                           (Deepak Guglani)                           (Anand Prakash)
                             Court Master                               Court Master