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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 88(1) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(1)No order of dismissal, removal, compulsory retirement or reduction in rank shall be passed on any member of the Force without holding an inquiry, as far as may be in the manner provided hereinafter in which he has been informed in writing of the grounds of charges on which it is proposed to take action, and has been afforded a reasonable opportunity of defending himself.