Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 420(3)] [Section 420] [Entire Act] Union of India - Subsection Section 420(3)(c) in The Income Tax Act, 2025 (c)the estimated period of his stay outside India, to the income-tax authority or such other authority in such form, as may be prescribed.