Delhi High Court - Orders
Principal Commissioner Of Income Tax ... vs M/S Moon Star Securities Trading & ... on 15 November, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~A-7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 421/2018
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) - 1
..... Appellant
Through: Mr.Puneet Rai, Sr.Standing Counsel
with Ms.Adeeba Mujahid, Jr.Standing
Counsel and Mr.Nikhil Jain,
Advocate.
versus
M/S MOON STAR SECURITIES TRADING & FINANCE CO.
PVT. LTD. ..... Respondent
Through: Ms.Kavita Jha, Advocate with
Mr.Vaibhav Kulkarni and Mr.Udit
Naresh, Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 15.11.2022 At the pass over stage, no time left. List on 12th July, 2023.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J NOVEMBER 15, 2022/TS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:16.11.2022 18:37:20