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[Cites 0, Cited by 0] [Section 68] [Entire Act]

Daman and Diu - Subsection

Section 68(4) in The Daman And Diu Panchayat Regulation, 2012

(4)Notwithstanding anything contained in this Regulation or any other law for the time being in force the District Panchayat or other authority authorised by District Panchayat in this behalfshall have power to effect transfer of the officers and officials other than those mentioned in sub-section (3) posted in the District Panchayat.