Delhi High Court - Orders
Theme Engineering Services Pvt Ltd & Anr vs Shri Awadhesh Kumar & Ors on 17 May, 2021
Author: Rekha Palli
Bench: Rekha Palli
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 182/2021
THEME ENGINEERING SERVICES PVT LTD & ANR.
..... Petitioners
Through Mr. Amit Sibal, Senior Advocate with
Ms. Nandadevi Deka, Mr. Sudhir Yadav, Mr.
Savyasachi Rawat, Mr. Sanad Jha, Mr. Vinay
Tripathi, and Mr. Aishvary Vikram, Advocates.
versus
SHRI AWADHESH KUMAR & ORS. ..... Respondents
Through Mr. Dayan Krishnan, Sr. Adv. with
Mr. AP Singh, Adv. , Mr. Dhruv Nayar, Adv.,
Ms. Padma Priya, Adv., Ms. Neetica Sharma, Adv.
and Mr. Sukrit Seth, Adv. for NHAI.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 17.05.2021
1. Learned senior counsel for the petitioner contends that it is evident that the respondents are in blatant violation of the order passed by this Court on 01.02.2021, which was admittedly not stayed till 26.03.2021. He, therefore, prays that action be initiated against the respondents under the Contempt of Court Act, 1971.
2. List the present petition on 07.07.2021 along with W.P.(C) 1173/2021.
REKHA PALLI, J MAY 17, 2021/acm Signature Not Verified Digitally Signed By:AWANISH CHANDRA MISHRA Signing Date:17.05.2021 21:14:42