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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(2)(b) in Rajasthan Muslim Wakf Regulations, 1964

(b)an order reverting to a lower service, class or post, an employee officiating in a higher service, class or post otherwise than as a penalty,