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Supreme Court - Daily Orders

College Of Physician And Surgeon Cps ... vs Suhas Hari Pingle on 29 August, 2025

                                                          SLP (C)   Nos.13079-13081/2025




     ITEM NO.47                         COURT NO.8                  SECTION IX

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

               Petition for Special Leave to Appeal (C)       Nos.13079-13081/2025

     [Arising out of impugned final judgment and order dated 24-03-2025
     in PIL(L) No. 12834/2024 24-03-2025 in WP No. 2703/2023 24-03-2025
     in WPL No. 24270/2024 passed by the High Court of Judicature at
     Bombay]

     COLLEGE OF PHYSICIAN AND SURGEON CPS HOUSE                      Petitioner(s)

                                               VERSUS


     SUHAS HARI PINGLE & ORS.                                        Respondent(s)


     (IA No. 116733/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT, IA No. 116735/2025 - EXEMPTION FROM FILING O.T.,IA No.
     117898/2025      -      PERMISSION     TO      FILE     ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES, IA No. 116734/2025 - PERMISSION TO FILE
     LENGTHY LIST OF DATES)

     WITH
     SLP(C) No. 16906-16908/2025 (IX)

     IA No. 128200/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

Date : 29-08-2025 These matters were called on for hearing today.

CORAM : HON'BLE MR. JUSTICE J.B. PARDIWALA HON'BLE MR. JUSTICE K.V. VISWANATHAN For Petitioner(s) :Mr. Sanjay R Hegde, Sr. Adv.

Mr. Raj Kishor Choudhary, AOR Mr. Shakeel Ahmed, Adv.

Mr. Vikram Patralekh, Adv. Ms. Pratibha Singh, Adv. Ms. Shalini Tripathi, Adv.

Signature Not Verified Digitally signed by CHANDRESH Date: 2025.08.29 18:34:55 IST 1 Reason:

SLP (C) Nos.13079-13081/2025 Mr. Nakul Chaudhary, Adv. Mr. Himanshu Gupta, Adv. Mr. Amir Kaleem, Adv.

Mr. Vikas Singh, Sr. Adv. Mr. Dama Seshadri Naidu, Sr. Adv. Mr. Roddam Prashanth Reddy, Adv. Mr. Poornachandiran R, Adv. Ms. Sivani Kms, Adv.

Ms. Deepeika Kalia, Adv. Ms. Vasudha Singh, Adv.

Mr. Sudeep Chandra, Adv. Mr. Vairawan A.s, AOR For Respondent(s) :Mr. Shekhar Naphade, Sr. Adv.

Mr. Sudhanshu Chaudhari, Sr. Adv. Mr. V M Thorat, Adv.

Mr. Samrat Krishnarao Shinde, AOR Mr. Amar Bodke, Adv.

Ms. Gautami Yadav, Adv.

Ms. Pranjal Chapalgaokar, Adv. Ms. Salonee Paranjpe, Adv.

Mr. Gaurav Sharma, Sr. Adv. Mr. Prateek Bhatia, AOR Mr. Dhawal Mohan, Adv.

Mr. Paranjay Tripathi, Adv. Mr. Rajesh Raj, Adv.

Mr. Siddharth S. Chapalgaonkar, Adv. Mr. Mahesh Bhatane, Adv. Mr. Akash Tripathi, Adv. Ms. Sneha Sanjay Botwe, AOR Mr. Aditya Krishna, Adv. Mr. Siddharth Dharmadhikari, Adv. Mr. Aaditya Aniruddha Pande, AOR Mr. Shrirang B. Varma, Adv. Ms. Shagun Srivastava, Adv. Mr. Ashwin Arun Hirulkar, Adv.

2

SLP (C) Nos.13079-13081/2025 Mr. V. M Thorat, Adv.

Mr. Sagar Pahune Patil, AOR UPON hearing the counsel the Court made the following O R D E R List on 09.09.2025 on the top of the Board.

(CHANDRESH) (POOJA SHARMA) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) 3