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[Cites 0, Cited by 0] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(9) in The Juvenile Justice (Care and Protection of Children) Rules, 2001 (Model)

(9)The inspection committee constituted under Section 35 of the Act small function as district or city advisory board in terms of sub-section (3) of 62 of the Act.