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[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

State of Goa - Subsection

Section 71(2)(d) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(d)Joint moderation shall be done in the subjects involving more than one theory papers in case of candidates falling short of one mark for passing, when the marks obtained by him/her in the theory part of the subject are combined together. The joint moderation shall be done as per norms specified the Board.