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[Cites 0, Cited by 0] [Section 2(9)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(9)(a) in The Karnataka Money-Lenders Act, 1961

(a)a deposit of money or other property in a Government Post Office Bank or in a Karnataka Government Savings Bank or in any other bank or in a company or with a co-operative society;