Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Goa - Subsection

Section 12(1) in The Goa, Daman and Diu (Excise Duty) Rules, 1964

(1)Any manufacturer or dealer desirous of exporting liquor, shall submit an application in Form E-3 to the Commissioner.