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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(2)(a) in The U.P. Sahkari Gram Vikas Banks Act, 1964

(a)the procedure for the distraint and sale of produce of land mortgaged to a [Gram Vikas Bank] [Substituted by U.P. Act 19 of 1994.];