Section 62(2)(a) in Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010

[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(2)(a) in Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010

(a)The leave shall be credited to the said leave account at the rate of 5/2 days for each completed calendar month of service, which he is likely to render, in the sick leave or medical leave of the calendar year in which he is appointed,

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Union of India - Subsection

Section 62(2)(a) in Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010