Madhya Pradesh High Court
M/S Texmo Pipes And Products Ltd. vs I.D.B.I. Bank Limited on 22 March, 2018
THE HIGH COURT OF MADHYA PRADESH
FA-371-2016
(M/S TEXMO PIPES AND PRODUCTS LTD. Vs I.D.B.I. BANK LIMITED)
4
Jabalpur, Dated : 22-03-2018
Parties through their counsel.
Learned counsel for the appellant is directed to supply the copy
of this appeal as well as I.A. No. 6114/2016 to the learned counsel for
the respondent No.2 within three days.
sh List the matter in the next week.
e ad (RAJEEV KUMAR DUBEY) Digitally signed by Pr JUDGE a MAHENDRA KUMAR DIXIT hy Date: 2018.03.22 15:45:18 +05'30' ad dixit M of rt ou C h ig H