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[Cites 0, Cited by 0] [Section 1A(49)] [Section 1A] [Entire Act]

Union of India - Subsection

Section 1A(49)(i) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(i)the Mediterranean Sea area which means the Mediterranean Sea proper including the gulfs and seas therein with the boundary between the Mediterranean and the Black Sea constituted by the 41ºN parallel and bounded to the west by the Straits Gibraltar at the meridian of 5º36'W;