Section 200 in Bihar Board's Miscellaneous Rules, 1958
200. Treasurers to receive only salary.
- The treasurers do not receive any emoluments other than salary. They do not get any commission on sales of opium at the treasuries or sub-treasuries nor any discount on the sale of stamps.Note. - The word "treasurer" in Rules 195, 196, 197, 198, 199 and 200 includes ministerial officers in charge of sub-treasuries.
