Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 28 in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001

28. Obtaining of No Objection Certificate before applying for passport or undertaking any foreign trip.

- No panchayat employee shall, except after obtaining No Objection Certificate from the concerned Inspector, apply for grant or renewal of passport or undertake trip to a foreign country. While applying for such No Objection Certificate, information regarding the purpose of the visit, the duration of stay and the names of countries proposed to be visited shall be furnished.