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Delhi High Court - Orders

Godrej & Boyce Manufacturing Co. Ltd vs Gas Tech Process Enginering P. Ltd on 22 February, 2023

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~CP-8
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CO.PET. 547/2013
                                GODREJ & BOYCE MANUFACTURING CO. LTD. ..... Petitioner
                                             Through: Ms. Surekha Raman and Mr.
                                                      Abhishek Anand, Advocates.

                                                   versus

                                GAS TECH PROCESS ENGINERING P. LTD.                   ..... Respondent
                                                   Through:     None.

                                CORAM:
                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                                   ORDER

% 22.02.2023 CO.APPL. 130/2023 (for bringing on record change of name of the Respondent)

1. As per the fresh certificate of incorporation issued by the Ministry of Corporate Affairs [Exhibit-A], Respondent-Company has undergone a change of name to OGSP OIL & GAS PRIVATE LIMITED.

2. In view of the above, application is allowed and the amended memo of parties [Exhibit-B] is taken on record. Registry is directed to update its records accordingly.

3. Disposed of.

SANJEEV NARULA, J FEBRUARY 22, 2023 as Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:24.02.2023 19:00:42