Delhi High Court - Orders
Godrej & Boyce Manufacturing Co. Ltd vs Gas Tech Process Enginering P. Ltd on 22 February, 2023
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~CP-8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 547/2013
GODREJ & BOYCE MANUFACTURING CO. LTD. ..... Petitioner
Through: Ms. Surekha Raman and Mr.
Abhishek Anand, Advocates.
versus
GAS TECH PROCESS ENGINERING P. LTD. ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 22.02.2023 CO.APPL. 130/2023 (for bringing on record change of name of the Respondent)
1. As per the fresh certificate of incorporation issued by the Ministry of Corporate Affairs [Exhibit-A], Respondent-Company has undergone a change of name to OGSP OIL & GAS PRIVATE LIMITED.
2. In view of the above, application is allowed and the amended memo of parties [Exhibit-B] is taken on record. Registry is directed to update its records accordingly.
3. Disposed of.
SANJEEV NARULA, J FEBRUARY 22, 2023 as Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:24.02.2023 19:00:42