Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 194] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 194(a) in Jammu and Kashmir Contract Act, Svt. 1977 (1920 A.D.)

(a)A directs B, his solicitor, to sell his estate by auction, and to employ auctioneer for the purpose. B names C, an auctioneer, to conduct the sale. C is not a sub-agent, but is A's agent for the conduct of the sale.