Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 7 in The Orissa Fire Service Act, 1993 7. Control and superintendence. - The general superintendence and control of the Fire Service throughout the State shall vest in the Director.Chapter-II Powers and functions of State Government, Director and other members
