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Supreme Court - Daily Orders

Astrazeneca Ab vs Intas Pharmaceuticals Limited on 29 November, 2021

Bench: L. Nageswara Rao, B.R. Gavai

                                                 1

     ITEM NO.18                Court 5 (Video Conferencing)             SECTION XIV

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   15650-
     15658/2021

     (Arising out of impugned final judgment and order dated 20-07-2021
     in FAO(OS)(COMM) No. 139/2020 20-07-2021 in FAO(OS)(COMM) No.
     140/2020 20-07-2021 in FAO(OS)(COMM) No. 155/2020 20-07-2021 in
     FAO(OS)(COMM) No. 156/2020 20-07-2021 in FAO(OS)(COMM) No. 157/2020
     20-07-2021 in FAO(OS)(COMM) No. 158/2020 20-07-2021 in FAO(OS)
     (COMM) No. 159/2020 20-07-2021 in FAO(OS)(COMM) No. 160/2020 20-07-
     2021 in FAO(OS)(COMM) No. 161/2020 passed by the High Court Of
     Delhi At New Delhi)

     ASTRAZENECA AB & ANR.                                           Petitioner(s)

                                                VERSUS

     INTAS PHARMACEUTICALS LIMITED                                   Respondent(s)

     ( IA No. 126490/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT IA No. 138306/2021 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES IA No. 130930/2021 - PERMISSION TO FILE
     ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 126497/2021 -
     PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES
      IA No. 126487/2021 - PERMISSION TO FILE LENGTHY LIST OF DATES
      IA No. 136151/2021 - PERMISSION TO PLACE ON RECORD SUBSEQUENT
     FACTS)

     Date : 29-11-2021 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE L. NAGESWARA RAO
                         HON'BLE MR. JUSTICE B.R. GAVAI


     For the parties :
                                   Mr. Darius Khambata, Sr. Adv.
                                   Mr. Pravin Anand, Adv
                                   Ms. Ruby Singh Ahuja, Adv
                                   Ms. Vaishali Mittal, Adv
                                   Ms. Deepti Sarin, Adv
                                   Mr. Shravan Sahny, Adv
Signature Not Verified
                                   Mr. Siddhant Chamola, Adv
Digitally signed by
Charanjeet kaur
Date: 2021.11.29
                                   Mr. Souradeep Mukhopadhay, Adv
18:56:02 IST
Reason:                            Ms. Garima Singh, Adv
                                   Mr. Vasu Singh, Adv
                                   M/s. Karanjawala & Co., AOR

                                   Mr. C. S. Vaidyanathan , Sr. Adv
                                  2

                   Mr.   Subhatosh Majumdar, Adv
                   Mr.   Dominic Alvares, Adv
                   Mr,   Afzal Badr Khan, Adv
                   Mr.   Samik Mukherjee, Adv
                   Mr.   Deepayan Mandal, AOR

                   Mr.   Subhatosh Majumdar, Adv
                   Mr.   Dominic Alvares, Adv
                   Mr,   Afzal Badr Khan, Adv
                   Mr.   Samik Mukherjee, Adv
                   Mr.   Deepayan Mandal, AOR

                   Mr. J. Sai Deepak, Adv
                   Mr. Guruswamy Natraj, Adv
                   Mr. V. Shyamohan, Adv
                   Mr. Surya Prakash, Adv
                   Mr. Avinash K. Sharma, Adv
                   Mr. Ankur Vyas, Adv
                   Mr. R. Abhishek, Adv
                   Ms. Astu Khandelwal,
                   M/S. Kmnp Law, AOR


                   Mr. CS Vaidyanathan, Sr Adv
                   Mr. Satish Parasaran,Sr Adv
                   Ms Bitika Sharma, Adv
                   Mr. Gaurav Sharma, AOR
                   Mr. Adarsh Ramanujan, Adv
                   Ms. Nitya sharma, Adv
                   Ms Vrinda Pathak, Adv
                   Mr Vikram Singh Dalal, Adv
                   Mr. Akshay Nagaraj, Adv

                   Mr. Sachin Gupta, AOR


       UPON hearing the counsel the Court made the following
                          O R D E R

List on 20.01.2022.

Additional documents, if any, be filed, in the meanwhile.

(Geeta Ahuja) (Anand Prakash) Court Master Court Master