Supreme Court - Daily Orders
Astrazeneca Ab vs Intas Pharmaceuticals Limited on 29 November, 2021
Bench: L. Nageswara Rao, B.R. Gavai
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ITEM NO.18 Court 5 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15650-
15658/2021
(Arising out of impugned final judgment and order dated 20-07-2021
in FAO(OS)(COMM) No. 139/2020 20-07-2021 in FAO(OS)(COMM) No.
140/2020 20-07-2021 in FAO(OS)(COMM) No. 155/2020 20-07-2021 in
FAO(OS)(COMM) No. 156/2020 20-07-2021 in FAO(OS)(COMM) No. 157/2020
20-07-2021 in FAO(OS)(COMM) No. 158/2020 20-07-2021 in FAO(OS)
(COMM) No. 159/2020 20-07-2021 in FAO(OS)(COMM) No. 160/2020 20-07-
2021 in FAO(OS)(COMM) No. 161/2020 passed by the High Court Of
Delhi At New Delhi)
ASTRAZENECA AB & ANR. Petitioner(s)
VERSUS
INTAS PHARMACEUTICALS LIMITED Respondent(s)
( IA No. 126490/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT IA No. 138306/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES IA No. 130930/2021 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 126497/2021 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES
IA No. 126487/2021 - PERMISSION TO FILE LENGTHY LIST OF DATES
IA No. 136151/2021 - PERMISSION TO PLACE ON RECORD SUBSEQUENT
FACTS)
Date : 29-11-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE B.R. GAVAI
For the parties :
Mr. Darius Khambata, Sr. Adv.
Mr. Pravin Anand, Adv
Ms. Ruby Singh Ahuja, Adv
Ms. Vaishali Mittal, Adv
Ms. Deepti Sarin, Adv
Mr. Shravan Sahny, Adv
Signature Not Verified
Mr. Siddhant Chamola, Adv
Digitally signed by
Charanjeet kaur
Date: 2021.11.29
Mr. Souradeep Mukhopadhay, Adv
18:56:02 IST
Reason: Ms. Garima Singh, Adv
Mr. Vasu Singh, Adv
M/s. Karanjawala & Co., AOR
Mr. C. S. Vaidyanathan , Sr. Adv
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Mr. Subhatosh Majumdar, Adv
Mr. Dominic Alvares, Adv
Mr, Afzal Badr Khan, Adv
Mr. Samik Mukherjee, Adv
Mr. Deepayan Mandal, AOR
Mr. Subhatosh Majumdar, Adv
Mr. Dominic Alvares, Adv
Mr, Afzal Badr Khan, Adv
Mr. Samik Mukherjee, Adv
Mr. Deepayan Mandal, AOR
Mr. J. Sai Deepak, Adv
Mr. Guruswamy Natraj, Adv
Mr. V. Shyamohan, Adv
Mr. Surya Prakash, Adv
Mr. Avinash K. Sharma, Adv
Mr. Ankur Vyas, Adv
Mr. R. Abhishek, Adv
Ms. Astu Khandelwal,
M/S. Kmnp Law, AOR
Mr. CS Vaidyanathan, Sr Adv
Mr. Satish Parasaran,Sr Adv
Ms Bitika Sharma, Adv
Mr. Gaurav Sharma, AOR
Mr. Adarsh Ramanujan, Adv
Ms. Nitya sharma, Adv
Ms Vrinda Pathak, Adv
Mr Vikram Singh Dalal, Adv
Mr. Akshay Nagaraj, Adv
Mr. Sachin Gupta, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 20.01.2022.
Additional documents, if any, be filed, in the meanwhile.
(Geeta Ahuja) (Anand Prakash) Court Master Court Master