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[Cites 0, Cited by 0] [Section 376(1)] [Section 376] [Entire Act]

State of Gujarat - Subsection

Section 376(1)(b) in The Gujarat Provincial Municipal Corporations Act, 1949

(b)keep in or upon any building intended for or used as a dwelling or within fifteen feet of such building, cotton in pressed bales or boras or loose, in quantity exceeding four hundred-weight;