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[Cites 0, Cited by 0] [Section 29(5)] [Section 29] [Entire Act]

State of Gujarat - Subsection

Section 29(5)(i) in Gujarat University (Amendment) Act, 1972

(i)that for recruitment of the Principal and members of the teaching staff of the college (other than a Government college or a college maintained by Government) there is a selection committee of the college which shall include-