Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 18 in Rajasthan Forest Produce (Establishment & Regulation of Saw Mills) Rules, 1983 18. Application of other Laws not Barred. - The provisions of these rules shall be in addition to and not in derogation of, any Act for the time being in force.
