Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Odisha - Subsection Section 27(4) in Orissa Universities Act, 1989 (4)The corpus of the Foundation Fund shall be kept intact but the interest thereon may be utilized for the purposes of the concerned University laid down in the Statutes.
