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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(1) in The Bihar and Orissa Nurses Registration Act, 1935

(1)The Registrar shall maintain the following registers, namely,
(a)a register showing the name and address of each registered nurses in Bihar [* *] [Words 'and Orissa' repealed by A. O.];
(b)a register showing the name and address of each registered health visitor in Bihar [* *] [Words 'and Orissa' repealed by A. O.];
(c)a register showing the name and address of each registered trained dai in Bihar [* *] [Words 'and Orissa' repealed by A. O.];
(d)a register showing the name and address of each registered dai in Bihar [* *] [Words 'and Orissa' repealed by A. O.].