Kerala High Court
M/S.Asten Realtors Private Limited vs M/S.Silpa Projects And Infrastructure ... on 12 November, 2020
Author: V.G.Arun
Bench: V.G.Arun
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
THURSDAY, THE 12TH DAY OF NOVEMBER 2020 / 21ST KARTHIKA,
1942
OP(C).No.1371 OF 2020
CMA(Arb) 452/2020 OF PRINCIPAL SUB COURT, ERNAKULAM
PETITIONER/S:
M/S.ASTEN REALTORS PRIVATE LIMITED
33/2440 E,COMPASS, N H BY PASS,VYSHALI
JUNCTION,THKAMMANAM.P.O,ERNAKULAM DISTRICT,REP
BY ITS DIRECTOR,SIRAJ MATHER,AGED 59,S/O K M
ABDUL RAHMAN RAWTHER.
BY ADVS.
SRI.PRAVEEN K. JOY
SRI.E.S.SANEEJ
RESPONDENT/S:
M/S.SILPA PROJECTS AND INFRASTRUCTURE (I) PVT
LTD.
REGISTERED OFFICE AT 3RD FLOOR, NORTH AVENUE
PARAMARA ROD, ERNAKULAM, KOCHI-18, REP BY ITS
MANAGING DIRECTOR T.S SANIL
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
12.11.2020, ALONG WITH OP(C) 1372 OF 2020, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
OP(C).No.1371 & 1372 OF 2020
-2-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
THURSDAY, THE 12TH DAY OF NOVEMBER 2020 / 21ST KARTHIKA,
1942
OP(C).No.1372 OF 2020
CMA(Arb) 653/2020 OF PRINCIPAL SUB COURT, ERNAKULAM
PETITIONER/S:
M/S ASTEN PROPERTIES AND DEVELOPERS PRIVATE
LTD, 33/2440 E, COMPASS, N.H BYE PASS, VYSHALI
JUNCTION, THAMMANAM P.O.ERNAKULAM DISTRICT,
REP BY ITS DIRECTOR, SIRAJ MATHER, AGED 59,
S/O K.M ABDUL RAHMAN MATHER.
BY ADVS.
SRI.PRAVEEN K. JOY
SRI.E.S.SANEEJ
RESPONDENT/S:
M/S SILPA PROJECTS AND INFRASTRUCTURE (I) PVT
LTD.
REGISTERED OFFICE AT 3RD FLOOR, NORTH AVENUE
PARAMARA ROD, ERNAKULAM, KOCHI-18, REP BY ITS
MANAGING DIRECTOR T.S SANIL
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
12.11.2020, ALONG WITH OP(C) 1371 OF 2020, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
OP(C).No.1371 & 1372 OF 2020
-3-
JUDGMENT
Dated this the 16th day of November, 2020 These original petitions are filed seeking expeditious disposal of interlocutory applications filed by the petitioner in CMA No.452 of 2020 and CMA No.653 of 2020 pending before the Principal Sub Court, Ernakulam. The learned Counsel for the petitioner submits that pending the original petitions, the I.As were heard and are posted for orders on 16.11.2020.
In the light of this subsequent development, the original petitions are closed.
sd/-
V.G.ARUN JUDGE Scl/16.11.2020 OP(C).No.1371 & 1372 OF 2020 -4- OP(C).No.1371 OF 2020 APPENDIX PETITIONER'S/S EXHIBITS:
EXHIBIT P1 THE TRUE COPY OF THE PETITION IN IA 4/2020 IN CMA (ARB)NO.261/2020 BEFORE DISTRICT COURT,ERNAKULAM DATED 24.06.2020.
EXHIBIT P2 THE TRUE COPY OF THE PETITION FOR ADDITIONAL DOCUMENTS IN IA 4/2020 IN CMA(ARB)261/2020 BEFORE DISTRICT COURT,ERNAKULAM DATED 24.6.2020.
EXHIBIT P3 THE TRUE COPY OF THE RELEVANT PAGE OF THE E-COURT STATUS OF DISTRICT COURT,ERNAKULAM IN CMA(ARB)261/2020. OP(C).No.1371 & 1372 OF 2020 -5- OP(C).No.1372 OF 2020 APPENDIX PETITIONER'S/S EXHIBITS:
EXHIBIT P1 THE TRUE COPY OF THE PETITION IN IA 4/2020 IN CMA (ARB)262/2020 BEFORE DISTRICT COURT, ERNAKULAM DATED 24.6.2020 EXHIBIT P2 THE TRUE COPY OF THE RELEVANT PAGE OF THE E-COURT STATUS OF DISTRICT COURT, ERNAKULAM IN CMA(ARB) 262/2020