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[Cites 0, Cited by 0] [Section 10A(2)] [Section 10A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10A(2)(c) in The United Provinces Indian Medicine Act, 1939

(c)all members (including the Chairman) of the Faculty, except the Director of Ayurvedic and Unani Services, Uttar Pradesh shall cease to hold office and the Controller, together with the aforesaid director shall constitute the Faculty;