Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 31] [Entire Act] Union of India - Subsection Section 31(2) in The Air (Prevention And Control Of Pollution) Act, 1981 (2)The Appellate Authority shall consist of a single person or three persons as the State Government may think fit to be appointed by the State Government.
