Section 69(2) in The Rajasthan Excise Rules, 1956

[Cites 0, Cited by 0] [Section 69] [Entire Act]

(2)[ The fee for a licence to bottle country liquor, foreign liquor beer and drought beer shall be as under: -

S. No.	Item	For self brand manufacturing (Rs. per bulkliter)	For bottling under franchise arrangements (Rs.per bulk liter)
1.	Country Liquor	5.00	5.00
2. [ [Substituted by Notification No. G.S.R. 1, dated 1.4.2017 (w.e.f 31.1.1957).]	IMFL	5.00	5.00]
3. [ [Substituted by Notification No. G.S.R. 1, dated 1.4.2017 (w.e.f 31.1.1957).]	Beer	3.00	4.00]
4.	Drought Beer	1.00	1.50]

[Substituted by G.S.R. 3, dated 1.4.2015 (w.e.f. 31.1.1957).]

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