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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 8(f) in The Jammu and Kashmir Casual and Other Workers-Regular Engagement Rules, 2017

(f)Maintenance of service bio-data. - The service bio-data/ records of a GSA shall be maintained at the level of Head of Office in each department in the form of a Service Book.