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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1)(b) in The Food Corporations Act, 1964

(b)three directors to represent respectively the Ministries of the Central Government dealing with--
(i)food,
(ii)finance, and
(iii)co-operation;