Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 147(3)] [Section 147] [Entire Act] Union of India - Subsection Section 147(3)(b) in The Dedicated Freight Corridor Railway General Rules, 2018 (b)before uncoupling the vehicles being stabled it shall be ensured that they have been secured as in sub-rule (1) of the rule 147;